Section 12(1)(c) in The Indian Copper Corporation (Acquisition Of Undertaking) Act, 1972

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(c) in The Indian Copper Corporation (Acquisition Of Undertaking) Act, 1972

(c)wilfully withholds or fails to furnish to the Central Government or Hindustan Copper, as required by sub-section (2) of section 7, any document which may be in his possession, custody or control; or

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Union of India - Subsection

Section 12(1)(c) in The Indian Copper Corporation (Acquisition Of Undertaking) Act, 1972