Jammu & Kashmir High Court - Srinagar Bench
Promark Techsolutions Private vs Union Territory Of J And K And Anr on 12 December, 2024
Author: Chief Justice
Bench: Chief Justice
Sr. No. 6
Regular
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
(Through VC)
Arb P 47/2024
PROMARK TECHSOLUTIONS PRIVATE ...Petitioner(s)/appellant(s)
LIMITED
Through: Mr. Vinayak Phull, Advocate, (thr. VC)
Vs.
UNION TERRITORY OF J AND K AND ANR ...Respondent(s)
Through: Mr. Faheem Nissar Shah, GA.
CORAM:
HON'BLE THE CHIEF JUSTICE
ORDER
12.12.2024 Learned counsel for the petitioner is directed to furnish a copy of the paper book to learned counsel for the respondents during the course of this week.
Response, if any, be filed on or before the next date of hearing. List on 13.02.2025.
(TASHI RABSTAN) CHIEF JUSTICE SRINAGAR 12.12.2024 Junaid Junaid Ayoub I attest to the accuracy and authenticity of this document