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Jammu & Kashmir High Court - Srinagar Bench

Promark Techsolutions Private vs Union Territory Of J And K And Anr on 12 December, 2024

Author: Chief Justice

Bench: Chief Justice

                                                                                         Sr. No. 6
                                                                                         Regular
               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT SRINAGAR

                                                   (Through VC)


                                                   Arb P 47/2024
             PROMARK                TECHSOLUTIONS              PRIVATE ...Petitioner(s)/appellant(s)
             LIMITED
              Through:           Mr. Vinayak Phull, Advocate, (thr. VC)

                                                         Vs.

             UNION TERRITORY OF J AND K AND ANR                                     ...Respondent(s)

              Through:           Mr. Faheem Nissar Shah, GA.

             CORAM:

             HON'BLE THE CHIEF JUSTICE
                                                    ORDER

12.12.2024 Learned counsel for the petitioner is directed to furnish a copy of the paper book to learned counsel for the respondents during the course of this week.

Response, if any, be filed on or before the next date of hearing. List on 13.02.2025.

(TASHI RABSTAN) CHIEF JUSTICE SRINAGAR 12.12.2024 Junaid Junaid Ayoub I attest to the accuracy and authenticity of this document