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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vii) in Andhra Pradesh Elementary Teacher Training Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Education course through Common Entrance Test) Rules, 2007

(vii)The candidates who studied SSC/ Intermediate in the medium concerned (Telugu, Urdu, English or Tamil) or who studied Telugu or Urdu or Tamil as I language in SSC or its equivalent or who studied as one of the above languages in Part II in Intermediate Exam are alone eligible for admission of the seats in concerned medium viz. Telugu/Urdu/English/ Tamil offered by the institution concerned.