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[Cites 0, Cited by 0] [Section 370] [Entire Act]

Bengal Presidency - Subsection

Section 370(e) in Police Regulations, Bengal , 1943

(e)The information obtained under items (i) and (ii) in clause (a) above shall be entered in the registers of births and deaths, that obtained under other heads in the general diary, items (ix), (x), (xi) and (xv) being also entered in the Village Crime Note-Book.