Section 10(c) in The All India Council For Technical Education Act, 1987

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Union of India - Subsection

Section 10(c) in The All India Council For Technical Education Act, 1987

(c)allocate and disburse out of the Fund of the Council such grant on such terms and conditions as it may think fit to-

(i)technical institutions; and

(ii)Universities imparting technical education in co-ordination with the commission;