Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Telangana - Subsection Section 39(4) in Sri Konda Laxman Telangana State Horticultural University Act, 2007 (4)No officer shall accept any remuneration from any source other than the remuneration to which he is entitled under the Statutes.
