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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

British India - Subsection

Section 7(2)(b) in The Part B States (Laws) Act, 1951

(b)provide for the transfer of any matter pending before any Court, tribunal or other authority, immediately before the appointed day, to any corresponding Court, tribunal or other authority for disposal;