Madhya Pradesh High Court
Badriprasad vs State Of M.P. on 23 January, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 373 of 2010 (BADRIPRASAD Vs STATE OF M.P.) Dated : 23-01-2023 None for the petitioner.
As a matter of last indulgence, the case is adjourned.
(DEEPAK KUMAR AGARWAL) JUDGE AKS Signature Not Verified Signed by: ALOK KUMAR Signing time: 24-Jan-23 10:29:56 AM