Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 15 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

15.

Application for recognition shall be made in the prescribed form (Appendix 1), and shall be accompanied by the prescribed sanitary certificate (Appendix 2), a plan of the school and boarding houses if any showing how the rooms are allocated, and a site plan of the school compound showing all buildings contained therein and adjacent roads and compounds.