Allahabad High Court
Sumant Lal Tiwari vs State Of U.P. & Others on 19 January, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 30 Case :- WRIT - C No. - 24889 of 2009 Petitioner :- Sumant Lal Tiwari Respondent :- State Of U.P. & Others Petitioner Counsel :- Rajeev Misra Respondent Counsel :- C.S.C. Hon'ble Abhinava Upadhya,J.
List for final disposal in the month of February, 2010. Interim order if in operation shall continue till the next date of listing. Order Date :- 19.1.2010 sHaRaD