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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in The Ozone Depleting Substances (Regulation And Control) Rules, 2000

(j)"parties" means, unless the text otherwise indicates, parties to the protocol [and parties to the amendments thereof] [ Inserted by S.O. 1561(E), dated 18.9.2007 (w.e.f. 18.9.2007).];