Allahabad High Court
Abhinesh Kumar Srivastava vs State Of U.P.Through Secy. Industrial ... on 28 July, 2010
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
Court No. - 23 Case :- SERVICE SINGLE No. - 1199 of 2000 Petitioner :- Abhinesh Kumar Srivastava Respondent :- State Of U.P.Through Secy. Industrial Development & 2 Ors. Petitioner Counsel :- Abdul Mannan,A K Shukla -Ii,Tribhuwan Kumar Gupta Respondent Counsel :- C.S.C. Hon'ble Devendra Kumar Arora,J.
(C.M.A. No. 73517 (W) of 2010) This is third application for disposal of writ petition. Learned counsel for petitioner submits that the pleadings have been exchanged and this being an old matter of 2000, it may be listed for final disposal at an early date.
Application is allowed.
Office is directed to list writ petition in the list of final hearing. Order Date :- 28.7.2010 ashok