Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 13 in District Legal Services Authority Regulations, 1998 13. Irrespective of the means test, legal service may be granted: a) In cases of great public importance; orb) in a special case reason for which to be recorded in writing, is otherwise deserving of legal services.
