Bombay High Court
Bombay Suburban Khatik Association vs Municipal Cornp.Of Gr. Bombay And ... on 29 November, 2018
Bench: S.C. Dharmadhikari, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2473 OF 1991
Bombay Suburban Khatik Association ....Petitioner
V/S
Municipal Cornp.of Gr. Bombay ....Respondent
WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 130 OF 2018 In WRIT PETITION 2473 OF 1991 Bombay Suburban Khatik Association ....Petitioner V/S Municipal Cornp.of Gr. Bombay And ....Respondent Maharashtra Khatik Association (applicant) CORAM : S.C. DHARMADHIKARI & SMT. BHARATI HARISH DANGRE, JJ DATE : 29th November, 2018 P.C. :
Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 06/12/2018.
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