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State of Gujarat - Section

Section 4 in Gujarat Electricity Regulatory Commission (Demand Side Management) Regulations, 2012

4. Assessment of technical potential for DSM.

- 4.1. The Distribution Licensees in the State shall carry out assessment of potential for DSM in their license area one year before the start of every MYT Control Period. Notwithstanding the above provision, the first assessment of technical potential for DSM shall be carried out within twelve months of the notification of these Regulations.
4.2The Distribution Licensee shall be guided by methodology developed by Bureau while assessing of technical potential for DSM.