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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Gujarat - Subsection

Section 61(1)(g) in Gujarat Elementary Education Rules, 2010

(g)arranging for the maintenance of all properties-moveable and immoveable-vesting in, held by or under the control of the District Panchayat or Municipality as the case may be.