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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(b) in The General Provident Fund (Orissa) Rules, 1938

(b)[ It may be any sum not less than seven per cent of his emoluments in case of Class IV Government servant and not less than ten per cent of his emoluments in case of any other Government servant and not more than his total emoluments in any case :]