Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Gram Chilla Vikas Samiti (Red.) vs Government Of Nct, Delhi And Anr on 29 January, 2019

Author: C.Hari Shankar

Bench: C.Hari Shankar

$~16
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 4866/2018
      GRAM CHILLA VIKAS SAMITI (RED.) ..... Petitioner
                   Through: Mr. Ambhoj Kr. Sinha and
                            Mr. Prabodh Kumar Singh,
                            Advs.

                          versus

      GOVERNMENT OF NCT, DELHI AND ANR..... Respondents
                  Through: Mr. Naushad Ahmed Khan,
                           ASC(Civil)-GNCTD
                           Mr. Nikhil Goel and
                           Mr. Gurpreet Hora, Advs. for
                           R-DDA

      CORAM:
      HON'BLE MR. JUSTICE C.HARI SHANKAR
                   ORDER

% 29.01.2019 Mr. Ambhaj Kumar Sinha appearing for the petitioner seeks and is granted four weeks as a last opportunity to file rejoinder to the counter affidavit of Respondent No.2.

Two weeks further time is granted to Respondent No.1 to file counter affidavit with advance copy to the petitioner who may file rejoinder thereto, if any, within two weeks thereof.

Renotify on 23rd April, 2019.

C.HARI SHANKAR, J JANUARY 29, 2019/kr