Delhi High Court - Orders
Gram Chilla Vikas Samiti (Red.) vs Government Of Nct, Delhi And Anr on 29 January, 2019
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4866/2018
GRAM CHILLA VIKAS SAMITI (RED.) ..... Petitioner
Through: Mr. Ambhoj Kr. Sinha and
Mr. Prabodh Kumar Singh,
Advs.
versus
GOVERNMENT OF NCT, DELHI AND ANR..... Respondents
Through: Mr. Naushad Ahmed Khan,
ASC(Civil)-GNCTD
Mr. Nikhil Goel and
Mr. Gurpreet Hora, Advs. for
R-DDA
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 29.01.2019 Mr. Ambhaj Kumar Sinha appearing for the petitioner seeks and is granted four weeks as a last opportunity to file rejoinder to the counter affidavit of Respondent No.2.
Two weeks further time is granted to Respondent No.1 to file counter affidavit with advance copy to the petitioner who may file rejoinder thereto, if any, within two weeks thereof.
Renotify on 23rd April, 2019.
C.HARI SHANKAR, J JANUARY 29, 2019/kr