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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(3) in The Maharashtra District Planning Committee (Election) Rules, 1999

(3)In deciding the right of a person to obtain the ballot paper the Presiding Officer or the Polling Officer, as the case may be, shall compare the photo on the Identity Card and verify the signature.