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[Cites 0, Cited by 0] [Section 13C] [Entire Act]

State of Maharashtra - Subsection

Section 13C(4) in The Maharashtra Lifts Act, 1939

(4)In sub-section (2) of section 9, for the words beginning with the words "the owner of every building" and ending with the words "in such building," the following shall be substituted, namely:-"for every building in which a lift has been installed by Government, Government".