Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 375] [Entire Act] NCT Delhi - Subsection Section 375(7) in The New Delhi Municipal Council Act, 1994 (7)Nothing in this section shall be deemed to preclude any magistrate appointed hereunder from trying any offence under any other law.
