Section 47 in The Jharkhand Agricultural Produce Markets Rules, 2000
47. Intimation to the Election Officer regarding the name of the representative of the Co-operative Bank.
- The Co-operative Bank of the market area shall intimate in writing the Election Officer the name of the person appointed as its representative under clause (iv) of sub-section (1) of section 9, before a date fixed by the Election Officer in this behalf :Provided that if there are more Co-operative Banks than one in the market area the appointment shall be made by the said Co-operative Banks in such order of rotation as may be specified by the Election Officer.
