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Madhya Pradesh High Court

Suraj Parwani vs Govt. Holkar Science College on 18 February, 2022

Author: Pranay Verma

Bench: Pranay Verma

1 The High Court Of Madhya Pradesh WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Indore, Dated : 18-02-2022 Parties through their counsel.

As prayed, list on 22-02-2022.

(PRANAY VERMA) JUDGE rashmi Signature Not Verified SAN Digitally signed by RASHMI PRASHANT Date: 2022.02.18 16:26:43 IST