Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(22)] [Section 87] [Entire Act] State of Arunachal Pradesh - Subsection Section 87(22)(a) in Arunachal Pradesh Goods Tax Act, 2005 (a)tax has not been paid on the import of goods into Arunachal Pradesh,