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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in Rules for the Grant of Recognition and Aid to Elementary Schools

(3)No deduction of any kind shall be made from the pay of a teacher except by way of deductions in respect of a Provident Fund and fines imposed for disciplinary purposes. A record of such fines shall be maintained in the form prescribed in Appendix 13.