Section 2(2) in Pragathi Krishna Gramin Bank (Employees') Pension Regulations, 2018
(2)All other words and expressions used in these regulations but not defined, and defined in the Act or the Pragathi Krishna Gramin Bank (Officers and Employees') Service Regulations, 2013 shall have the same meanings respectively assigned to them in the Act, or as the case may be, the Pragathi Krishna Gramin Bank (Officers and Employees') Service Regulations, 2013.
