Supreme Court - Daily Orders
Mahesh Chand Bareth vs The State Of Rajasthan State Of ... on 11 May, 2023
Author: Surya Kant
Bench: Surya Kant
1
ITEM NO.105 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7906/2010
MAHESH CHAND BARETH & ANR. Appellant(s)
VERSUS
THE STATE OF RAJASTHAN STATE OF RAJASTHAN AND
ORS. SECRETARY & ORS. Respondent(s)
IA No.14736/2023 - EARLY HEARING APPLICATION
IA No.119366/2022 - EXEMPTION FROM FILING O.T.
IA No.82640/2022 - EXEMPTION FROM FILING O.T.
IA No.10227/2018 - INTERVENTION APPLICATION
IA No.64052/2022 - INTERVENTION/IMPLEADMENT
IA No.119365/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No.82639/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
WITH
SLP(C) No.34742/2013 (XV)
C.A. No.8656-8668/2011 (XV)
C.A. No.9618/2011 (XV)
C.A. No.10709/2011 (XV)
C.A. No.10712/2011 (XV)
C.A. No.10711/2011 (XV)
C.A. No.10710/2011 (XV)
C.A. No.6898/2012 (XV)
C.A. No.1668/2012 (XV)
C.A. No.1038/2012 (XV)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 39221/2022
FOR DISCHARGE OF ADVOCATE ON RECORD ON IA 83018/2022
IA No. 39221/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 105545/2022 - DISCHARGE OF ADVOCATE ON RECORD
IA No. 83018/2022 - DISCHARGE OF ADVOCATE ON RECORD)
C.A. No. 11332/2011 (XV)
(FOR ON IA 3/2013
FOR INTERVENTION/IMPLEADMENT ON IA 87186/2017
FOR impleading party ON IA 104886/2017
IA No. 104886/2017 - INTERVENTION/IMPLEADMENT
IA No. 87186/2017 - INTERVENTION/IMPLEADMENT)
C.A.No.11442/2011 (XV)
C.A.No.11407/2011 (XV)
Signature Not Verified
C.A.No.4559/2012 (XV)
Digitally signed by
satish kumar yadav
Date: 2023.05.11
C.A.No.6096-6104/2012 (XV)
17:51:46 IST
Reason:
C.A.No.8661/2012 (XV)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 39217/2022
IA No. 39217/2022 - APPROPRIATE ORDERS/DIRECTIONS)
SLP(C) No.34663/2013 (XV)
2
C.A. No. 322/2013 (XV)
C.A. No. 9328-9331/2010 (XV)
C.A. No. 10281/2010 (XV)
C.A. No. 2800-2802/2011 (XV)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 39270/2022
IA No. 39270/2022 - APPROPRIATE ORDERS/DIRECTIONS)
C.A. No. 2806-2808/2011 (XV)
C.A. No. 2803/2011 (XV)
C.A. No. 2804-2805/2011 (XV)
C.A. No. 2980/2011 (XV)
C.A. No. 2978/2011 (XV)
C.A. No. 2979/2011 (XV)
C.A. No. 2976/2011 (XV)
C.A. No. 2977/2011 (XV)
C.A. No. 4569/2011 (XV)
C.A. No. 3732/2011 (XV)
C.A. No. 5180/2011 (XV)
C.A. No. 5183/2011 (XV)
C.A. No. 3731/2011 (XV)
C.A. No. 5182/2011 (XV)
C.A. No. 7646/2011 (XV)
C.A. No. 1210/2012 (XV)
C.A. No. 8302/2010 (XV)
C.A. No. 2982/2011 (XV)
C.A. No. 2981/2011 (XV)
C.A. No. 2921/2011 (XV)
C.A. No. 3730/2011 (XV)
Date : 11-05-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Appellant(s) Ms. V.Mohana, Sr.Adv.
Ms. Chitrangda Rastravara, Adv.
Mr. Aishwary Mishra, Adv.
Ms. Zaya Firdaus, Adv.
Ms. Sneha Botwe, Adv.
Mr. K. Chandra Mohan, Adv.
Ms. Bhavya Pande, Adv.
Ms. Vibha Datta Makhija, Sr.Adv.
Mr. Udayaditya Banerjee, Adv.
Ms. Shreya Bhojnagarwala, Adv.
Mr. Praveen Gaur, Adv.
Mr. Karan M., Adv.
Mr. Sushil Kumar Jain, Sr.Adv.
Mr. Yogit Kamat, Adv.
Ms. Shruti Singh, Adv.
Mr. Umang Mehta, Adv.
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Mr. Mann Arora, Adv.
Ms. Akriti Sharma, Adv.
Mr. Rakesh Dahiya, AOR
Mr. Praveen Swarup, AOR
Mr. Sarad Kumar Singhania, AOR
Mr. P. K. Jain, AOR
Mr. Ajay Choudhary, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Rahul Gupta, Adv.
Mr. Bankey Bihari Sharma, AOR
Mr. Ajit Kumar Thakur, Adv.
Mr. Mukul Kumar, AOR
Mr. Rishi Matoliya, AOR
Mr. Nikhil Kumar Singh, Adv.
Mr. Pavan Sharma, Adv.
Mr. Raghuveer Pujari, Adv.
Ms. Sumati Sharma, Adv.
Mr. Ram Lal Roy, AOR
Mr. Abhishek Kumar, Adv.
Ms. Deeksha Saggi, Adv.
Mr. Rituparn Uniyal, Adv.
Mr. M V Ramana, Adv.
Mr. P Vidyadhar, Adv.
For Respondent(s) Dr. Manish Singhvi, Sr. Adv.
Ms. Shubhangi Agarwal, Adv.
Mr. Sandeep Kumar Jha, AOR
Mr. Ashok Basoya, Adv.
Ms. Shubhamgi Agarwal, Adv.
Dr. Manish Singhvi, Sr. Adv.
Ms. Shubhangi Agarwal, Adv.
Mr. Milind Kumar, AOR
Ms. Pragati Neekhra, AOR
Dr. Sushil Balwada, AOR
Mr. Nandlal Kumar Mishra, Adv.
Mr. Pramod Kumar, Adv.
Mr. Vivekanand Rana, Adv.
Dr. Nirmal Chopra, AOR
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Ms. Ruchi Kohli, AOR
Mr. Ranbir Singh Yadav, AOR
Mr. Prateek Yadav, Adv.
Mrs. Pratima Yadav, Adv.
Mr. Puran Mal Saini, Adv.
Ms. Anzu K. Varkey, Adv.
Mr. Ritesh Patil, Adv.
Mr. Yogesh Yadav, Adv.
Mr. Mukul Kumar, AOR
Mr. Satpal Singh, AOR
Mr. Ram Lal Roy, AOR
Mr. Abhishek Kumar, Adv.
Ms. Deeksha Saggi, Adv.
Mr. Rituparn Uniyal, Adv.
Mr. M V Ramana, Adv.
Mr. P Vidyadhar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned Senior Counsel appearing on behalf of the respondent – State of Rajasthan seeks time to take latest instructions.
Post these matters for hearing on 26.07.2023.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)