Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Mahesh Chand Bareth vs The State Of Rajasthan State Of ... on 11 May, 2023

Author: Surya Kant

Bench: Surya Kant

                                           1

     ITEM NO.105                   COURT NO.7                 SECTION XV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                              Civil Appeal No(s).7906/2010

     MAHESH CHAND BARETH      & ANR.                                 Appellant(s)

                                          VERSUS

     THE STATE OF RAJASTHAN STATE OF RAJASTHAN AND
     ORS. SECRETARY & ORS.                                       Respondent(s)

     IA No.14736/2023 - EARLY HEARING APPLICATION
     IA No.119366/2022 - EXEMPTION FROM FILING O.T.
     IA No.82640/2022 - EXEMPTION FROM FILING O.T.
     IA No.10227/2018 - INTERVENTION APPLICATION
     IA No.64052/2022 - INTERVENTION/IMPLEADMENT
     IA No.119365/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA    No.82639/2022     -    PERMISSION    TO     FILE            ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     WITH
     SLP(C) No.34742/2013 (XV)
     C.A. No.8656-8668/2011 (XV)
     C.A. No.9618/2011 (XV)
     C.A. No.10709/2011 (XV)
     C.A. No.10712/2011 (XV)
     C.A. No.10711/2011 (XV)
     C.A. No.10710/2011 (XV)
     C.A. No.6898/2012 (XV)
     C.A. No.1668/2012 (XV)
     C.A. No.1038/2012 (XV)
     (FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 39221/2022
     FOR DISCHARGE OF ADVOCATE ON RECORD ON IA 83018/2022
     IA No. 39221/2022 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 105545/2022 - DISCHARGE OF ADVOCATE ON RECORD
     IA No. 83018/2022 - DISCHARGE OF ADVOCATE ON RECORD)
     C.A. No. 11332/2011 (XV)
     (FOR ON IA 3/2013
     FOR INTERVENTION/IMPLEADMENT ON IA 87186/2017
     FOR impleading party ON IA 104886/2017
     IA No. 104886/2017 - INTERVENTION/IMPLEADMENT
     IA No. 87186/2017 - INTERVENTION/IMPLEADMENT)
     C.A.No.11442/2011 (XV)
     C.A.No.11407/2011 (XV)
Signature Not Verified


     C.A.No.4559/2012 (XV)
Digitally signed by
satish kumar yadav
Date: 2023.05.11

     C.A.No.6096-6104/2012 (XV)
17:51:46 IST
Reason:

     C.A.No.8661/2012 (XV)
     (FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 39217/2022
     IA No. 39217/2022 - APPROPRIATE ORDERS/DIRECTIONS)
     SLP(C) No.34663/2013 (XV)
                                  2


C.A. No. 322/2013 (XV)
C.A. No. 9328-9331/2010 (XV)
C.A. No. 10281/2010 (XV)
C.A. No. 2800-2802/2011 (XV)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 39270/2022
IA No. 39270/2022 - APPROPRIATE ORDERS/DIRECTIONS)
C.A. No. 2806-2808/2011 (XV)
C.A. No. 2803/2011 (XV)
C.A. No. 2804-2805/2011 (XV)
C.A. No. 2980/2011 (XV)
C.A. No. 2978/2011 (XV)
C.A. No. 2979/2011 (XV)
C.A. No. 2976/2011 (XV)
C.A. No. 2977/2011 (XV)
C.A. No. 4569/2011 (XV)
C.A. No. 3732/2011 (XV)
C.A. No. 5180/2011 (XV)
C.A. No. 5183/2011 (XV)
C.A. No. 3731/2011 (XV)
C.A. No. 5182/2011 (XV)
C.A. No. 7646/2011 (XV)
C.A. No. 1210/2012 (XV)
C.A. No. 8302/2010 (XV)
C.A. No. 2982/2011 (XV)
C.A. No. 2981/2011 (XV)
C.A. No. 2921/2011 (XV)
C.A. No. 3730/2011 (XV)

Date : 11-05-2023 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE J.B. PARDIWALA

For Appellant(s)   Ms. V.Mohana, Sr.Adv.
                   Ms. Chitrangda Rastravara, Adv.
                   Mr. Aishwary Mishra, Adv.
                   Ms. Zaya Firdaus, Adv.
                   Ms. Sneha Botwe, Adv.
                   Mr. K. Chandra Mohan, Adv.
                   Ms. Bhavya Pande, Adv.

                   Ms. Vibha Datta Makhija, Sr.Adv.
                   Mr. Udayaditya Banerjee, Adv.
                   Ms. Shreya Bhojnagarwala, Adv.
                   Mr. Praveen Gaur, Adv.
                   Mr. Karan M., Adv.

                   Mr. Sushil Kumar Jain, Sr.Adv.
                   Mr. Yogit Kamat, Adv.
                   Ms. Shruti Singh, Adv.
                   Mr. Umang Mehta, Adv.
                                  3

                    Mr. Mann Arora, Adv.
                    Ms. Akriti Sharma, Adv.

                    Mr. Rakesh Dahiya, AOR

                    Mr. Praveen Swarup, AOR

                    Mr. Sarad Kumar Singhania, AOR

                    Mr. P. K. Jain, AOR

                    Mr. Ajay Choudhary, AOR

                    Mr. Rameshwar Prasad Goyal, AOR
                    Mr. Rahul Gupta, Adv.

                    Mr. Bankey Bihari Sharma, AOR
                    Mr. Ajit Kumar Thakur, Adv.

                    Mr. Mukul Kumar, AOR

                    Mr. Rishi Matoliya, AOR
                    Mr. Nikhil Kumar Singh, Adv.
                    Mr. Pavan Sharma, Adv.
                    Mr. Raghuveer Pujari, Adv.
                    Ms. Sumati Sharma, Adv.

                    Mr. Ram Lal Roy, AOR
                    Mr. Abhishek Kumar, Adv.
                    Ms. Deeksha Saggi, Adv.
                    Mr. Rituparn Uniyal, Adv.
                    Mr. M V Ramana, Adv.
                    Mr. P Vidyadhar, Adv.

For Respondent(s)   Dr. Manish Singhvi, Sr. Adv.
                    Ms. Shubhangi Agarwal, Adv.
                    Mr. Sandeep Kumar Jha, AOR
                    Mr. Ashok Basoya, Adv.
                    Ms. Shubhamgi Agarwal, Adv.

                    Dr. Manish Singhvi, Sr. Adv.
                    Ms. Shubhangi Agarwal, Adv.
                    Mr. Milind Kumar, AOR

                    Ms. Pragati Neekhra, AOR

                    Dr. Sushil Balwada, AOR
                    Mr. Nandlal Kumar Mishra, Adv.
                    Mr. Pramod Kumar, Adv.
                    Mr. Vivekanand Rana, Adv.

                    Dr. Nirmal Chopra, AOR
                                    4

                    Ms. Ruchi Kohli, AOR

                    Mr. Ranbir Singh Yadav, AOR
                    Mr. Prateek Yadav, Adv.
                    Mrs. Pratima Yadav, Adv.
                    Mr. Puran Mal Saini, Adv.
                    Ms. Anzu K. Varkey, Adv.
                    Mr. Ritesh Patil, Adv.
                    Mr. Yogesh Yadav, Adv.

                    Mr. Mukul Kumar, AOR

                    Mr. Satpal Singh, AOR

                    Mr. Ram Lal Roy, AOR
                    Mr. Abhishek Kumar, Adv.
                    Ms. Deeksha Saggi, Adv.
                    Mr. Rituparn Uniyal, Adv.
                    Mr. M V Ramana, Adv.
                    Mr. P Vidyadhar, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Learned Senior Counsel appearing on behalf of the respondent – State of Rajasthan seeks time to take latest instructions.

Post these matters for hearing on 26.07.2023.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)