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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

State of Bihar - Subsection

Section 25A(2)(i) in The Bihar Public Irrigation and Drainage Works Act, 1947

(i)A person desiring supply of water to his fields through the notified canal shall apply to the Canal Officer to this effect in writing in the prescribed form;