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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

International Treaty - Subsection

Section 6(4)(d) in Agreement Between the Government of the Republic of India and the Government of the Republic of Italy on the Transfer of Sentenced Persons

(d)the willingness of the Receiving State to accept the transfer of the sentenced person and an undertaking to administer the remaining part of the sentence still to be served;