Madhya Pradesh High Court
Roopsingh Badriji Solanki vs The State Of Madhya Pradesh on 25 February, 2019
1 WP-1066-2019 The High Court Of Madhya Pradesh WP-1066-2019 (ROOPSINGH BADRIJI SOLANKI Vs THE STATE OF MADHYA PRADESH) 4 Indore, Dated : 25-02-2019 None present for the petitioner. Adjourned.
List after four weeks.
(ROHIT ARYA) JUDGE sh Digitally signed by SEHAR HASEEN Date: 2019.02.26 16:54:52 +05'30'