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Jharkhand High Court

Ashoka Smokeless Coal Industries Pvt. ... vs Coal India Limited And Others on 7 July, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P. (PIL) No. 5115 of 2023
            Ashoka Smokeless Coal Industries Pvt. Ltd.        ...     Petitioner
                                     Versus
            Coal India Limited and others                         ... Respondents
                                     WITH
         W.P. (C) Nos. 7062/2023, 7702/2023, 974/2024, 1025/2024 & 1026/2024
                                     ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner(s) : Mr. Pratyush Shounikya, Advocate. For the CIL/CCL : Mr. Anoop Kumar Mehta, Advocate.

Mr. Amit Kumar Sinha, Advocate. Dr. Ashok Kumar Singh, Advocate. Mr. Sharen Toppo, Advocate. For the CIMFR : Mr. Abhay Prakash, Advocate.

Mr. Durgesh Agarwal, Advocate.

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11/Dated: 07.07.2025 At the request of counsel for the petitioner(s), list on 28.08.2025.

(M. S. Ramachandra Rao, C.J.) (Rajesh Shankar, J.) APK/VK