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State of Uttarakhand - Section

Section 53 in The Uttarakhand Police Act, 2007

53. Regulation of Traffic.—

Superintendent of Police may, (sic from) time to time, issue directions for regulating the use of public road and street in respect of motorists, cyclists, pedestrians and persons, accompanying animals, and for parking of vehicles including bicycles, with a view to ensuring smooth and orderly movement of traffic.