Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 91 in The Rajasthan Excise Rules, 1956 91. Powers by notification under section 9. - All Excise Officers may exercise the powers conferred upon them by any notification under section 9 or by any order issued under such notification, for the time being in force.
