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State of Tamilnadu - Section

Section 110 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

110.

Every student on admission shall be on probation for fifty working days and if it shall appear to the controlling authority that any student is not likely to prove an efficient teacher, such student shall, with the sanction of the Inspector, be required to leave the school. During probation, a stipendiary student shall be entitled to draw the full amount of his stipend and rejected at the end of the period of probation shall not be required to refund the amount drawn, provided that his rejection was not due to moral delinquency.Time Table