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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

(2)A person may also select land for a separate unit upto the ceiling area of the primary unit for each separate unit;Provided that where the separate unit also holds any land or share of land the same shall be taken into account for calculating the ceiling area.