Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 11 in The Essential Commodities (Special Provisions) Act, 1981 11. Substitution of new sections for section 12-A .For section 12-A of the principal Act, the following sections shall be substituted, namely:
