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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2)(a) in Nurses and Midwives Act, 1953

(a)The Director of Health Services, the Professor of Gynaecology, Medical College, Trivandrum, the Professor of Gynaecology, Medical College, Kozhikode [the Professor of Gynaecology, Medical College, Kottayam, the Assistant Director of Health Services (maternity and Child Health)] [Inserted by Act 14 of 1964], the Superintendent, Women and Children’s Hospital, Trivandrum and the Superintendent Women and Children’s Hospital, Kozhikode, to be ex-officio members;