Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(9)(i) in The Punjab Factory Rules, 1952

(i)"horizontal exit", means an arrangement which allows alternative egress from a floor area to another floor at or near the same level in an adjoining building or an adjoining Part of the same building with adequate separation; and