Himachal Pradesh High Court
Kanta Devi Sood And Anr. vs . Ashwani Sood And Ors. on 16 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Kanta Devi Sood and anr. Vs. Ashwani Sood and ors.
CS No. 58 of 2009 .
16.12.2022 Present: Mr. Ashok Sood, Sr. Advocate, with Mr. Tarun Grover, Advocate, for the plaintiffs. Ms. Rinki Kashmiri, Advocate, vice counsel for defendant No.1.
Mr. R.K. Bawa, Sr. Advocate, with Mr. Ajay Kumar, Advocate, for defendant No.2.
Mr. Y.P. Sood, Advocate, for defendant No. 3.
OMP No. 657 of 2022 Learned counsel for the defendants seek time to file reply. Be filed within six weeks.
List on 17.03.2023.
( Satyen Vaidya ) Judge 16th December, 2022 (sushma) ::: Downloaded on - 16/12/2022 20:37:17 :::CIS