Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Kanta Devi Sood And Anr. vs . Ashwani Sood And Ors. on 16 December, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Kanta Devi Sood and anr. Vs. Ashwani Sood and ors.

CS No. 58 of 2009 .

16.12.2022 Present: Mr. Ashok Sood, Sr. Advocate, with Mr. Tarun Grover, Advocate, for the plaintiffs. Ms. Rinki Kashmiri, Advocate, vice counsel for defendant No.1.

Mr. R.K. Bawa, Sr. Advocate, with Mr. Ajay Kumar, Advocate, for defendant No.2.

Mr. Y.P. Sood, Advocate, for defendant No. 3.

OMP No. 657 of 2022 Learned counsel for the defendants seek time to file reply. Be filed within six weeks.

List on 17.03.2023.

( Satyen Vaidya ) Judge 16th December, 2022 (sushma) ::: Downloaded on - 16/12/2022 20:37:17 :::CIS