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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(28)(h) in Sikkim Urban and Regional Planning and Development Act, 1998

(h)Any other service which the Government may, if it is of opinion that the operation, maintenance, development or execution of such other service is essential to the life of the community, by notification, declare to be a service for the purpose of this clause.