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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(1)The meetings of the State Executive Committee shall ordinarily be held at the State headquarter, on such dates as may be fixed by the Chairperson:Provided that it shall meet at least once in every three months.