Section 19(2)(iii) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

(iii)any other State Government, an international organisation, an autonomous body not controlled by the Government or a private body :

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