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Calcutta High Court (Appellete Side)

Tower Infotech Ltd Anr vs Union Of India And Ors on 4 June, 2021

S/L 6-12
04.06.2021
Court. No. 01

Suvayan/tgh WPA/16534/2013 [TOWER GROUP] TOWER INFOTECH LTD ANR VS UNION OF INDIA AND ORS WITH IA NO: CAN/1/2013(Old No:CAN/11064/2013),CAN/2/2013(Old No:CAN/11184/2013),CAN/3/2014(Old No:CAN/4698/2014),CAN/4/2014(Old No:CAN/7281/2014),CAN/5/2015(Old No:CAN/124/2015),CAN/6/2015(Old No:CAN/1079/2015), CAN/7/2015(Old No:CAN/4055/2015), CAN/9/2016(Old No:CAN/11671/2016), CAN/10/2017(Old No:CAN/94/2017), CAN/11/2017(Old No:CAN/1444/2017), CAN/12/2017(Old No:CAN/1466/2017), CAN/13/2017(Old No:CAN/3937/2017), CAN/14/2017(Old No:CAN/7746/2017), CAN/15/2017(Old No:CAN/8103/2017), CAN/16/2017(Old No:CAN/8270/2017), CAN/17/2017(Old No:CAN/8655/2017), CAN/18/2017(Old No:CAN/10025/2017), CAN/19/2017(Old No:CAN/10159/2017), CAN/20/2017(Old No:CAN/10965/2017), CAN/22/2018(Old No:CAN/2300/2018), CAN/24/2018(Old No:CAN/6007/2018), CAN/25/2018(Old No:CAN/7047/2018), CAN/26/2018(Old No:CAN/7048/2018), CAN/27/2018(Old No:CAN/7547/2018), CAN/28/2019(Old No:CAN/67/2019), CAN/29/2019(Old No:CAN/707/2019), CAN/30/2019(Old No:CAN/2773/2019), CAN/31/2019(Old No:CAN/12053/2019), CAN/32/2019(Old No:CAN/12243/2019), CAN/33/2020(Old No:CAN/1764/2020), CAN/34/2020(Old No:CAN/1886/2020), CAN/35/2020(Old No:CAN/2570/2020), CAN/36/2020(Old No:CAN/2622/2020), CAN/37/2020(Old No:CAN/2947/2020), CAN/38/2021, CAN/39/2021, CAN/40/2021, CAN/41/2021, CAN/42/2021 WITH WPA/18229/2014 AMAL KR. NANDY & ORS VS SECURITIES AND EXCHANGE BOARD OF INDIA & ORS 2 WPA/16534/2013 WITH WPA/18525/2018 ASHOK DAS & ORS VS THE SECURITIES & EXCHANGE BOARD OF INDIA & ORS WITH WPA/19275/2018 ASHA PODDAR & ORS VS UNION OF INDIA & ORS WITH WPA/21910/2017 BIRENDRA NATH KAYAL VS UNION OF INDIA & ORS.

WITH WPA/5437/2014 MS TANDRA MUKHERJEE & ORS VS THE S.E.B.I. & ORS WITH WPA/9707/2018 SNEHASHIS MAITY & ANR VS THE CENTRAL BUREAU OF INVESTIGATION & ORS Adjourned to June 17, 2021.

Copy of the order be placed on the files of the connected cases.

[Rajesh Bindal, C.J. (A)] [Arijit Banerjee, J.]