Madras High Court
Oncotherapy Science vs The Assistant Controller Of Patents And ... on 11 July, 2023
(T)CMA(PT)/115 /2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 11.07.2023
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
(T)CMA(PT)/115/2023
(OA/3/2019/PT/CH)
OncoTherapy Science, Inc.
2-1, Sakado 3-chome
Takatsu-ku, Kawasaki-shi
Kanagawa-213-0012
Japan. ... Appellant
-vs-
The Assistant Controller of Patents and Designs,
Government of India, Patent Office,
Intellectual Property Rights Building,
GST Road, Guindy,
Chennai-600 032. ... Respondent
PRAYER: Transfer Civil Miscellaneous Appeal (Patents) filed under
Section 117-A of the Patents Act, 1970, prays that the order dated 03
August 2018 issued by the Respondent be set aside and the application
No.1774/CHENP/2011 for patent be allowed to proceed to grant.
For Appellant : Mr.Vijay Anand for
M/s.De Penning and De Penning
For Respondent : Mr.P.R.Ramesh Babu, SPC
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https://www.mhc.tn.gov.in/judis
(T)CMA(PT)/115 /2023
SENTHILKUMAR RAMAMOORTHY,J
kal
ORDER
Learned counsel for the appellant has submitted a memo dated 06.07.2023 for the withdrawal of the appeal.
2. By taking note of the memo, (T)CMA(PT)/115/2023 is dismissed as withdrawn without any order as to costs.
11.07.2023 kal Index : Yes / No Internet : Yes / No (T)CMA(TM)/115/2023 (OA/3/2019/PT/CH) 2/2 https://www.mhc.tn.gov.in/judis