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Madras High Court

Oncotherapy Science vs The Assistant Controller Of Patents And ... on 11 July, 2023

                                                                               (T)CMA(PT)/115 /2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                    DATED: 11.07.2023
                                                        CORAM
                           THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
                                                (T)CMA(PT)/115/2023
                                                 (OA/3/2019/PT/CH)

                     OncoTherapy Science, Inc.
                     2-1, Sakado 3-chome
                     Takatsu-ku, Kawasaki-shi
                     Kanagawa-213-0012
                     Japan.                                                     ... Appellant

                                                          -vs-

                     The Assistant Controller of Patents and Designs,
                     Government of India, Patent Office,
                     Intellectual Property Rights Building,
                     GST Road, Guindy,
                     Chennai-600 032.                                         ... Respondent

                     PRAYER:         Transfer Civil Miscellaneous Appeal (Patents) filed under
                     Section 117-A of the Patents Act, 1970, prays that the order dated 03
                     August 2018 issued by the Respondent be set aside and the application
                     No.1774/CHENP/2011 for patent be allowed to proceed to grant.
                                    For Appellant      : Mr.Vijay Anand for
                                                         M/s.De Penning and De Penning
                                    For Respondent     : Mr.P.R.Ramesh Babu, SPC

                                                       **********



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https://www.mhc.tn.gov.in/judis
                                                                                 (T)CMA(PT)/115 /2023

                                                         SENTHILKUMAR RAMAMOORTHY,J
                                                                                                 kal


                                                          ORDER

Learned counsel for the appellant has submitted a memo dated 06.07.2023 for the withdrawal of the appeal.

2. By taking note of the memo, (T)CMA(PT)/115/2023 is dismissed as withdrawn without any order as to costs.

11.07.2023 kal Index : Yes / No Internet : Yes / No (T)CMA(TM)/115/2023 (OA/3/2019/PT/CH) 2/2 https://www.mhc.tn.gov.in/judis