Section 2(10)(j) in The U.P. Co-operative Societies Act, 1965

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State of Uttar Pradesh - Subsection

Section 2(10)(j) in The U.P. Co-operative Societies Act, 1965

(j)"Dividend" means the interest paid (to a member) on the shares held by the member in the shares capital of a co-operative society out of its profits and includes bonus provided it is paid on the share capital;

(jj)[ "Election Commission" means the Uttar Pradesh State Co-operative Societies Election Commission constituted by the State Government;] [Inserted by U.P. Act 13 of 2013, Section 2 (w.r.e.f. 15-2-2013).]

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State of Uttar Pradesh - Subsection

Section 2(10)(j) in The U.P. Co-operative Societies Act, 1965