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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(d) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

(d)The timeline for the SIA study and the final deliver ables (Social Impact Assessment Report and Social Impact Management Plan) along with the manner of their disclosure;