Section 10 in The West Bengal Taxation Tribunal Act, 1987.
10. Power to award costs.
- The Tribunal shall have the power to award costs in any matter decided by it and the amount of such costs awarded against an authority under the relevant specified State Act shall be payable by the appropriate authority under the said Act, or in case the amount of such cows awarded against any other person shall be paid by him to the Tribunal in such manner as may be prescribed.
