Chattisgarh High Court
Dhaniram Gond vs State Of Chhattisgarh 38 Wps/3154/2018 ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3080/2018
Dhaniram Gond -v- State of CG and ors.
18-6-2018 Ms. Sharmila Singhai, Adv. for petitioner.
Ms. Sunita Jain, PL for the respondents No. 1 and 2.
None for respondent No. 3.
Fresh notice be issued to the respondent No. 3 as per rules.
State may file reply within 2 weeks.
List the matter after service report is received.
Sd/-
(Sharad Kumar Gupta) Vacation Judge Pathak