Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110C] [Entire Act] Union of India - Subsection Section 110C(2) in The Insurance Act, 1938 (2)Any information supplied under this section shall be certified by a principal officer of the insurer and if the notice so requires also by an auditor.
