Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(3) in The Uttar Pradesh State Sports University Act, 2021

(3)The term of office of the members nominated under clauses (ii), (iii), (v).
(vi)and (vii) of sub-section (1) shall be three years.